Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Rajasthan - Section Section 11 in RIICO Industrial Areas (Prevention of Unauthorised Development and Encroachment) Act, 1999 11. Trial of offenses. - No Court inferior to that of a Chief Judicial Magistrate shall try and offense punishable under this Act.
