Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 20] [Entire Act] State of Maharashtra - Subsection Section 20(2) in The Maharashtra Management of Irrigation Systems by Farmers Rules, 2006 (2)As per the decision taken by the Management Committee, the Water Users' Association shall make efforts to remove the said encroachment.
