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[Cites 0, Cited by 0] [Section 21] [Entire Act]

State of Rajasthan - Subsection

Section 21(1) in Rajasthan Police Subordinate Service Rules, 1989

(1)The competitive examination for direct recruitment to the post of Sub-Inspector in Section-I and II and Platoon Commander in Section-IV shall be conducted by the Commission in accordance with the procedure laid down in Schedule-II appended to these Rules, and for the posts of Inspectors, Sub-Inspectors and Asstt. Sub-inspectors in Section-Ill, shall be conducted by the following Recruitment Boards as constituted by the Director General-cum- Inspector General of Police: -
(a) For post of Inspectors:-  
  (i) Director General-cum-Inspector General of Police or hisrepresentative not below the rank of Inspector General of Police. Chairman
  (ii) One Deputy Inspector General of Police. Member
  (iii) Director, Police Tele-Communications. Member
  (iv) One Technical Expert not below the status of Class I Officer.  
(b) For the post of Sub-Inspectors:-  
  (i) Inspector General of Police. Chairman
  (ii) One Deputy Inspector General of Police. Member
  (iii) Director, Police Tele-Communications. Member
  (iv) One Technical Expert.  
(c) For the post of Asstt. Sub-Inspectors:-  
  (i) Deputy Inspector General of Police Chairman
  (ii) Director, Police Tele-Communications Member
  (iii) One Technical Expert Member
  (iv) One Superintendent of Police Member
Provided that when the post of the Director, Tele-Communications is held by a Deputy Inspector General of Police, he shall act as Chairman of the Board.