Calcutta High Court
M/S. Continental Inland Traders & Ors vs Steelco Gujrat Ltd on 28 January, 2010
Author: Sanjib Banerjee
Bench: Sanjib Banerjee
CS No. 117 of 2002
IN THE HIGH COURT AT CALCUTTA
Ordinary Original Civil Jurisdiction
ORIGINAL SIDE
M/S. CONTINENTAL INLAND TRADERS & ORS.
Versus
STEELCO GUJRAT LTD.
BEFORE:
The Hon'ble JUSTICE SANJIB BANERJEE
Date : 28th January, 2010.
The Court : None appears on behalf of the plaintiffs. The matter had earlier appeared in the warning list.
Since the plaintiffs have not taken any steps to remove the defects in this suit filed in the year 2002, it is evident that the plaintiffs do not wish to pursue the matter.
CS No.117 of 2002 is dismissed for default. Interim orders, if any, stand vacated. There will be no order as to costs.
(SANJIB BANERJEE, J.) bp.
A.R(C.R)