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State of Odisha - Section

Section 15B in The Orissa Panchayat Samiti Act, 1959

15B. [ Appointment of Additional Block Development Officer. [Inserted vide Orissa Act No. 19 of 1984.]

- Government may appoint an Additional Block Development Officer in the block under the administrative control of the Block Development Officer, who shall exercise such powers, discharge such duties and perform such functions as Government may by order determine.]