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Allahabad High Court

S.I.Mahendra Pratap Yadav vs State Of U.P.Through Secy. Deptt. Of ... on 25 June, 2010

Author: S.N.H. Zaidi

Bench: S.N.H. Zaidi

Court No. - 18

Case :- SERVICE SINGLE No. -- 4260 of 2010

Petitioner :- S.1.Mahendra Pratap Yadav

Respondent :- State Of U.P.Through Secy. Deptt. Of Home Govt.
Lko.And

Petitioner Counsel :- J .P.YadaV

Respondent Counsel :- C.S.C

Hon'ble S.N.H. Zaidi.J.

Learned counsel for the petitioner prays for and is permitted to withdraw the writ petition with liberty to file fresh petition. Order Date :- 25.6.2010 Muk