Allahabad High Court
S.I.Mahendra Pratap Yadav vs State Of U.P.Through Secy. Deptt. Of ... on 25 June, 2010
Author: S.N.H. Zaidi
Bench: S.N.H. Zaidi
Court No. - 18 Case :- SERVICE SINGLE No. -- 4260 of 2010 Petitioner :- S.1.Mahendra Pratap Yadav Respondent :- State Of U.P.Through Secy. Deptt. Of Home Govt. Lko.And Petitioner Counsel :- J .P.YadaV Respondent Counsel :- C.S.C Hon'ble S.N.H. Zaidi.J.
Learned counsel for the petitioner prays for and is permitted to withdraw the writ petition with liberty to file fresh petition. Order Date :- 25.6.2010 Muk