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Allahabad High Court

State Of U.P. vs Nanhak Singh @ Panchdev Singh And 3 ... on 12 January, 2016

Author: Mohd. Tahir

Bench: Mohd. Tahir





HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 52
 

 
Case :- GOVERNMENT APPEAL No. - 698 of 2015
 

 
Appellant :- State Of U.P.
 
Respondent :- Nanhak Singh @ Panchdev Singh And 3 Others
 
Counsel for Appellant :- Govt.Advocate
 

 
Hon'ble Mohd. Tahir,J.
 

As prayed, list this matter in the first week of March 2016.

Order Date :- 12.1.2016 P/K