Allahabad High Court
State Of U.P. vs Nanhak Singh @ Panchdev Singh And 3 ... on 12 January, 2016
Author: Mohd. Tahir
Bench: Mohd. Tahir
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 52 Case :- GOVERNMENT APPEAL No. - 698 of 2015 Appellant :- State Of U.P. Respondent :- Nanhak Singh @ Panchdev Singh And 3 Others Counsel for Appellant :- Govt.Advocate Hon'ble Mohd. Tahir,J.
As prayed, list this matter in the first week of March 2016.
Order Date :- 12.1.2016 P/K