Madhya Pradesh High Court
Pahalwan Singh vs The State Of Madhya Pradesh on 8 December, 2017
THE HIGH COURT OF MADHYA PRADESH MCRC-5577-2017 (PAHALWAN SINGH Vs THE STATE OF MADHYA PRADESH) 6 Jabalpur, Dated : 08-12-2017 None appears on behalf of the petitioner even the case is called in second round. Adjourned.
List the case after four weeks. (S.K. GANGELE) (SUBODH ABHYANKAR) JUDGE JUDGE th