Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Punjab - Section

Section 1 in The Punjab Courts Laws (Extension) Act, 1957

1. Short title and commencement.

(1)This Act may be called the Punjab Courts Laws (Extension) Act, 1957.
(2)It shall come into force at once.