Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 71(2)] [Section 71] [Entire Act] State of Jharkhand - Subsection Section 71(2)(a) in Bihar Factories Rules, 1950 (a)exercise general supervision over the running and management of the canteen and advise the Manager for such improvement and changes as may be necessary;