Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 33] [Entire Act] State of Bihar - Subsection Section 33(c) in The Bihar Jail Service Rules, 1953 (c)An officer will have to qualify in Hindi by the higher standard conducted by the Central Examination Committee within two years from the date of his entry in the Service.
