Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 1, Cited by 0]

Himachal Pradesh High Court

Unknown vs Mohinder Singh V. Principal Secretary on 6 April, 2026

Author: Ajay Mohan Goel

Bench: Ajay Mohan Goel

Mohinder Singh v. Principal Secretary Finance & Ors.

.

CWP No.15198 of 2025 06.04.2026 Present: Ms. Seema K. Guleria, Advocate, for the petitioner.

Mr. Pushpinder Jaswal, Additional Advocate General, for respondents No.1.

of Mr. Virender Singh Kanwar, Advocate, for respondents No.2 and 3. rt Reply not filed. Learned counsel for the parties pray for and are granted three weeks more time to do the needful. List thereafter.

(Ajay Mohan Goel) Judge April 06, 2026 (Vinod) ::: Downloaded on - 06/04/2026 20:36:02 :::CIS