Himachal Pradesh High Court
Unknown vs Mohinder Singh V. Principal Secretary on 6 April, 2026
Author: Ajay Mohan Goel
Bench: Ajay Mohan Goel
Mohinder Singh v. Principal Secretary Finance & Ors.
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CWP No.15198 of 2025 06.04.2026 Present: Ms. Seema K. Guleria, Advocate, for the petitioner.
Mr. Pushpinder Jaswal, Additional Advocate General, for respondents No.1.
of Mr. Virender Singh Kanwar, Advocate, for respondents No.2 and 3. rt Reply not filed. Learned counsel for the parties pray for and are granted three weeks more time to do the needful. List thereafter.
(Ajay Mohan Goel) Judge April 06, 2026 (Vinod) ::: Downloaded on - 06/04/2026 20:36:02 :::CIS