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State of Odisha - Section
Section 11 in The Orissa Forest Produce (Control of Trade) Rules, 1983
| Specified Forest Produce | Quantity | |
| (1) | (2) | |
| (1) | Dhawara Gum, Khairi Gum, Babool Gum, Salai resin, Sal resin | One kilogram |
| (2) | Mahua flowers | Five kilograms for transportation within the limits ofMunicipality or a Notified Area and seventy-five kilograms fortransportation outside the limits of Municipality or NotifiedArea |
| (3) | Mahua seeds | Five kilograms |
| (4) | Myrabolans | Five kilograms |
| (5) | Tamarind | One quintal |