Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 2] [Entire Act]

State of Rajasthan - Section

Section 3 in Rajasthan State Road Transport Service(Prevention of Ticketless Travel) Act, 1975

3. Supply of tickets on payment of fares

- Every person desirous of travelling in a motor vehicle shall, upon payment of his fare, be supplied by the conductor a ticket containing such particulars as may be prescribed.