Himachal Pradesh High Court
Dharam Singh vs . Hrtc. And Ors. on 26 April, 2024
Dharam Singh Vs. HRTC. and Ors.
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CWP No. 2706 of 2024 26.04.2024Present: Mr. H.S. Rangra, Advocate, for the petitioner.
Ms. Shrutika, Advocate, vice counsel, for the respondents.
Notice. Ms. Shrutika, learned counsel, appears and waives service of notice on behalf of the respondents and seeks time to file reply. Be filed on or before the next date of hearing.
List on 05.07.2024.
( Satyen Vaidya ) Judge 26th April, 2024 (sushma) ::: Downloaded on - 26/04/2024 20:38:11 :::CIS