Binu V vs Chief Controller Of Explosives on 4 April, 2019

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Kerala High Court

Binu V vs Chief Controller Of Explosives on 4 April, 2019

Bench: Shaji P.Chaly

                IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                PRESENT

                THE HONOURABLE MR. JUSTICE SHAJI P.CHALY

    THURSDAY ,THE 04TH DAY OF APRIL 2019 / 14TH CHAITHRA, 1941

                        WP(C).No. 10622 of 2019



PETITIONER/S:


                BINU V.
                AGED 50 YEARS
                S/O. VISWAMBHARAN, PROPRIETOR, M/S. V.K. AGENCIES,
                SIVANKOVIL ROAD, PUNALUR, KOLLAM DISTRICT,
                PIN-691 105

                BY ADV. SRI.V.M.KRISHNAKUMAR



RESPONDENT/S:
                CHIEF CONTROLLER OF EXPLOSIVES,
                NAGPUR, MAHARASHTRA, PIN-440 001



                SRI. KIRAN .H, CENTRAL    GOVERNMENT COUNSEL


THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
04.04.2019, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C).No. 10622 of 2019              2




                                 JUDGMENT

According to the petitioner, petitioner is having a LE 3 licence dated 10.10.2000, valid up to 31.03.2021. Petitioner has now submitted Ext.P12 application seeking permission for magazine No.4, seeks direction for consideration of the same on an early basis.

2. Having heard learned counsel for the petitioner and the learned Central Government Counsel appearing for the respondent, there will be a direction to the respondent to finalise Ext.P12 at the earliest possible, bearing in mind that the vishu festival in Kerala is to take place on 15.04.2019.

The writ petition is disposed of, accordingly.

Sd/-

SHAJI P.CHALY JUDGE hmh WP(C).No. 10622 of 2019 3 APPENDIX PETITIONER'S/S EXHIBITS:

EXHIBIT P1 TRUE COPY OF LE 3 LICENSE DATED 10.10.2000 WHICH IS VALID UP TO 31.3.2021.

EXHIBIT P2 TRUE COPY OF THE NO OBJECTION CERTIFICATE DATED 21.01.2000 ISSUED TO THE PETITIONER.

EXHIBIT P3 TRUE COPY OF NOC ISSUED TO SHRI. N.A. THOMAS DATED 02.09.2005.

EXHIBIT P4 TRUE COPY OF THE LICENSE NO.

E/HQ/KL/21/85/E-68559 IN THE NAME OF THE PETITIONER.

EXHIBIT P5 TRUE COPY OF THE LICENSE NO.

E/HQ/KL/21/49/(E-29079) IN THE NAME OF THE PETITIONER.

EXHIBIT P6 TRUE COPY OF THE INTIMATION TO LICENSE NO. E/HQ/KL/21/85/(E-68559) DATED 19.9.2018.

EXHIBIT P7 TRUE COPY OF THE INTIMATION TO LICENSE NO. E/HQ/KL/21/49/(E-29079) DATED 19.09.2018.

EXHIBIT P8 TRUE COPY OF PROCEEDINGS DATED 11.10.2018 OF THE DISTRICT MAGISTRATE AND DISTRICT COLLECTOR.

EXHIBIT P9 TRUE COPY OF THE JUDGMENT IN WP(C) NO.

35724/2018 DATED 09.11.2018. EXHIBIT P10 TRUE COPY OF THE APPLICATION FILED BY ONE K.V. THOMAS UNDER RTI ACT TO INFORMATION OFFICER , COLLECTORATE DATED 14.2.2019.

EXHIBIT P11 TRUE COPY OF REPLY DATED 14.3.2019 ISSUED TO K.V. THOMAS BY INFORMATION OFFICER.

EXHIBIT P12 TRUE COPY OF APPLICATION DATED WP(C).No. 10622 of 2019 4 15.11.2018 FILED BY THE PETITIONER BEFORE THE RESPONDENT.

RESPONDENT'S/S EXHIBITS: NIL

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