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State of Andhra Pradesh - Section

Section 30 in Andhra Pradesh Excise (Grant of licence to sell Toddy, Conditions of Licence and Tapping of Excise Trees) Rules 2007

30. Customers not to be allowed to stay at nights.

- The Licensee shall not allow any person other-than members of his family or his authorized Servant in the shop after closure of the business for the day.