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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Himachal Pradesh - Subsection

Section 7(8) in The Shimla Road Users and Pedestrians (Public Safety and Convenience) Act, 2007

(8)A pass for a restricted road shall be issued, in such form as may be specified by notification, under the signatures and seal of [concerned issuing authority] [Substituted for the words and brackets 'an officer not below the rank of Under. Secretary (Home) to the State Government or Assistant Commissioner' vide Act No. 10 of 2010.] on payment of fee as provided in subsection (3) and the pass shall have a distinct colour and shape, as may be determined by the Home Department from time to time; and shall be displayed on the wind screen of the vehicle :Provided that if the pass is issued in respect of more than one restricted road, a consolidated pass shall be issued on payment of fee as provided in sub-section (3) in such form as may be specified by notification.