Gauhati High Court
Xtra Freight Forwarder vs The Union Of India And 6 Ors on 11 December, 2023
Author: Sanjay Kumar Medhi
Bench: Sanjay Kumar Medhi
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GAHC010180532023
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : WP(C)/4693/2023
XTRA FREIGHT FORWARDER
A PARTNERSHIP FIRM,
REPRESENTED BY SRI ANIL BAREJA,
AGE 55, D- 246, GROUND FLOOR,
GALI NO. 10, NEAR METRO STATION,
LAXMI NAGAR, NEW DELHI- 110092.
VERSUS
THE UNION OF INDIA AND 6 ORS.
REPRESENTED BY THE SECRETARY,
MINISTRY OF RAILWAY, RAIL BHAWAN,
RAISINA ROAD, NEW DELHI- 110001.
2:THE PRINCIPAL CHIEF COMMERCIAL MANAGER
NORTHEAST FRONTIER RAILWAY
MALIGAON
GUWAHATI
KAMRUP(M)
PIN- 781011.
3:THE CHIEF COMMERCIAL MANAGER
NORTHEAST FRONTIER RAILWAY
MALIGAON
GUWAHATI
ASSAM.
PIN- 781011.
4:THE DIVISIONAL COMMERCIAL MANAGER
NORTHEAST FRONTIER RAILWAY
RANGIA
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ASSAM
PIN- 781354.
5:THE RAILWAY BOARD
REPRESENTED BY THE EXECUTIVE DIRECTOR (FREIGHT MARKETING)
MALIGAON
GUWAHATI
ASSAM.
PIN- 781011.
6:THE SENIOR DIVISIONAL COMMERCIAL MANAGER
NORTH EAST FRONTIER RAILWAY
RANGIYA
ASSAM
PIN- 781354
Advocate for the Petitioner : MR P BHARDWAJ
Advocate for the Respondent : DY.S.G.I.
BEFORE
HONOURABLE MR. JUSTICE SANJAY KUMAR MEDHI
ORDER
11-12-2023 It is submitted that a rejoinder affidavit has been filed on 08.12.2023 which however is not tagged with the records of this case.
Since urgency has been expressed by Shri K. K. Parasar, learned CGC, list this case on 18.12.2023 along with the affidavit-in-reply stated to have been filed.
JUDGE Comparing Assistant