Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 43] [Entire Act] State of Maharashtra - Subsection Section 43(j) in Maharashtra Public Universities Act, 2016 (j)to promote the face-to-face and e-learning process in classroom teaching, use of mini-research and maxi research projects as an integral part of postgraduate learning;
