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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Uttar Pradesh - Subsection

Section 3(9) in Uttar Pradesh Excise (Movement of Liquor and Power Alcohol) Rules, 2019

(9)The entire quantity of liquor shall be moved in one consignment and shall not be broken during the movement and the movement of consignment shall not deviate from the route specified in the E-Document, the infraction of which shall entail action under the prevailing rules.