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[Cites 0, Cited by 0] [Section 415(35)] [Section 415] [Entire Act]

Nagpur Province - Subsection

Section 415(35)(n) in The City of Nagpur Corporation Act, 1948

(n)the exposure of goods for sale on streets and the levying of fees from persons setting up stalls or otherwise selling or exposing goods for sale on the streets;