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[Cites 0, Cited by 0] [Section 34] [Entire Act]

State of Rajasthan - Subsection

Section 34(5) in The Rajasthan Municipalities (Election) Rules, 1994

(5)The symbol allotted to the candidates under rule 20 shall be shown alongside the name of the candidate on the ballot paper[and symbol fixed for NOTA (none of the above) shall also be shown alongside the NOTA (none of the above) on the ballot paper] [Inserted by Notification No. F. 8(Ga) () Rules/DLB/ 14, dated 11.7.2014-Rajasthan Gazette Extraordinary part VI(A), dated 15.7.2014, pp. 21(1) to 21(3).].