Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 53(1)] [Section 53] [Entire Act] State of West Bengal - Subsection Section 53(1)(a) in Siliguri Municipal Corporation Act, 1990 (a)a notice has been given to the Corporation specifying therein a period within which the Corporation may submit representation, if any, against the proposed order; and