Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 110] [Entire Act] State of Jharkhand - Subsection Section 110(f) in The Bihar Coal Mining Area Development Authority Act, 1986 (f)he shall be punishable with fine which may extend to two hundred rupees or with imprisonment for a term which may extend to two months.
