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[Cites 0, Cited by 0] [Section 69(1)] [Section 69] [Entire Act]

State of Sikkim - Subsection

Section 69(1)(l) in Sikkim Panchayat Act, 1993

(l)fulfilling any other obligation imposed by or under this Act or by any other law for the time being in fore or by general or special order or the State Government in this behalf;