Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 80JJAA(2)] [Section 80JJAA] [Entire Act]

Union of India - Subsection

Section 80JJAA(2)(i) in The Income Tax Act, 1961

(i)"additional employee cost" means total emoluments paid or payable to additional employees employed during the previous year: