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[Cites 0, Cited by 0] [Section 8(8)] [Section 8] [Entire Act]

State of Bihar - Subsection

Section 8(8)(c) in Bihar Intermediate Education Council (Establishment of Colleges and Conduct of Examination) Rules, 1994

(c)All objections relating to entry or omission in this donor register and relating to election shall be made in writing to the Secretary of the Council and on such objections the decision of the Chairman or Council, if he refers the matter to Council, shall be final.