Madhya Pradesh High Court
The State Of Madhya Pradesh vs Smt. Sumitra Bai Batham Judgement Given ... on 3 February, 2014
W.A. No.47/2012 W.A. No.48/2012 03/02/2014
Shri Vivek Agrawal, Dy. Advocate General for the appellants/State.
Issue notice.
Returnable on 19/03/2014. In addition, Dasti permitted. (A.M.Khanwi1kar) (Krishn Kutnar Lahoti) Chief Justice Judge (DV)