Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 14(8)] [Section 14] [Entire Act] State of Andhra Pradesh - Subsection Section 14(8)(b) in Andhra Pradesh General Sales Tax Act, 1957 (b)shall not exceed one half of the tax or the fee due in a case where such failure was not wilful;