Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Haryana - Section Section 32 in The Court Fees Act, 1870 32. Amendment of Act VIII of 1859 and Act IX of 1869.) [-] [Repealed by Repealing and Amending Act, 1891, XII of 1891.].
