Section 34(1)(b) in The United Provinces Excise Act, 1910

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State of Uttar Pradesh - Subsection

Section 34(1)(b) in The United Provinces Excise Act, 1910

(b)in the event of any breach by the holder of such licence, permit or pass or by his servants, or by any one acting on his behalf with his express or implied permission of any of the terms or conditions of such licence, permit or pass; or

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State of Uttar Pradesh - Subsection

Section 34(1)(b) in The United Provinces Excise Act, 1910