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[Cites 0, Cited by 0] [Section 5(2)] [Section 5] [Entire Act]

State of Uttar Pradesh - Subsection

Section 5(2)(d) in The U.P. Participatory Irrigation Management Act, 2009

(d)A shakha samiti shall perform the following functions in the area of its operation:
(i)to give advice to the lower level water users' associations or the competent canal officer, as the case may be, regarding annual maintenance and recovery of previous and current water charges etc.;
(ii)to prepare and issue a public notice of water budget and preliminary irrigation program for the branch before commencement of each irrigation season considering number of rotations and irrigation interval in consultation with the competent canal officer;
(iii)to prepare canal operation schedules in consultation with lower level water users' associations and the competent canal officer;
(iv)to monitor and coordinate the activities of the lower level water users' associations.