Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 11] [Entire Act] State of Rajasthan - Subsection Section 11(1) in The Rajasthan Land Revenue (Payments, Credits, Refunds & Recovery) Rules, 1958 (1)Revenue paid at the office of the Tehsildar must be paid in accordance with the rules relating to sub-treasuries.
