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State of Tamilnadu - Section

Section 284 in Chennai City Municipal Corporation Act, 1919

284. Power to direct discontinuance of use of building as a stable, cattle-shed or cow-house.

- If any stable, cattle-shed or cow-house is not constructed or maintained in the manner required by or under this Act, the commissioner may, by notice, direct that the same shall no longer be used as a stable, cattle-shed or cow-house. Every such notice shall state in grounds on which it proceeds.Landing Places, Cart-Stands, etc.