Section 3(1)(a) in Tamil Nadu Exhibition of Films on Television Screen through Video Cassette Recorders and Cable Television Network (Regulation) Act, 1984
(a)Save as otherwise provided in this Act, no person shall give an exhibition of film on Television screen through Video Cassette Recorder -(i)except under and in accordance with a licence granted under section 6 read with section 5 of this Act; and(ii)elsewhere than in a place for which permission has been granted under section 7 read with section 5 of this Act.