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[Cites 0, Cited by 0] [Section 21(1)] [Section 21] [Entire Act]

State of Himachal Pradesh - Subsection

Section 21(1)(d) in The Himachal Pradesh National Law University Act, 2016

(d)one Dean of law faculty of any other University established by Law in the State of Himachal Pradesh, by rotation, to be nominated by the Government;