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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Chattisgarh - Subsection

Section 5(15) in The Indira Gandhi Krishi Vishwavidyalaya (C.G.) Adhiniyam, 1987

(15)to fix, demand and receive payment of such fees and other charges as may be prescribed by the Statutes;