Himachal Pradesh High Court
Vinod Kumar Bhatnagar vs . State Of H.P. & Ors. on 21 March, 2023
Bench: Tarlok Singh Chauhan, Virender Singh
Vinod Kumar Bhatnagar vs. State of H.P. & Ors. CWP No. 537 of 2023 .
21.03.2023 Present: Mr. Nimish Gupta, Advocate, for the petitioner.
Mr. Anup Rattan, Advocate General, with Mr. I.N. Mehta, Mr. Y.W. Chauhan, Senior Additional Advocates General, Mr. Ramakant Sharma, Additional Advocate General, Mr. J.S. Guleria and Ms. Priyanka Chauhan, Deputy Advocates General, for the respondents-State.
Issue notice. Mr. Y.W. Chauhan, learned Senior Additional Advocate General, appears and waives service of notice on behalf of the respondents. Let record of FIR No. 55 of 2021, registered at Police Station Nahan, H.P., be produced for the perusal of this Court on the next date of hearing.
List on 24.03.2023.
(Tarlok Singh Chauhan) Judge (Virender Singh) Judge March 21, 2023 (Vinod) ::: Downloaded on - 21/03/2023 20:36:59 :::CIS