Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 28] [Entire Act] State of Rajasthan - Subsection Section 28(i) in The Rajasthan Municipal Service Rules, 1963 (i)that if two or more persons are appointed to posts in the same grade in the same year, a person appointed by promotion shall be senior to a person appointed by direct recruitment;
