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[Cites 0, Cited by 0] [Section 23(2)] [Section 23] [Entire Act]

State of Andhra Pradesh - Subsection

Section 23(2)(xiii) in Andhra Pradesh Registration of Horticulture Nurseries (Regulation) Rules, 2012

(xiii)the Nursery owner should maintain a register containing the plant protection measures taken up on the scion blocks from time to time.