Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] UT Ladakh - Subsection Section 2(g) in Ladakh Autonomous Hill Development Councils Act, 1997 (g)"district" means the areas which at the commencement of this Act fall within the territorial limits of the districts of Leh or Kargil as the case may be;
