Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of West Bengal - Subsection

Section 5(3) in West Bengal Yoga and Naturopathic System of Medicine Rules, 2015

(3)Votes shall be taken by show of hands or by ballot as the President may direct:Provided that, if any member so demands votes shall be taken by ballot.