Section 12(10) in Gujarat Sales Tax (Second Amendment) Act, 1976

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State of Gujarat - Subsection

Section 12(10) in Gujarat Sales Tax (Second Amendment) Act, 1976

(10)in entry 58,-

(i)in column 2, after the word "matches", the brackets and words "(known as baporia)’, shall be inserted;

(ii)in columns 3 and 4, For the expression "Do", the words "Twenty paise in the rupee" shall be substituted;