Section 2 in The Punjab State Electricity Regulatory Commission Chairperson and Members' Salaries, Allowances and other Terms and Conditions of Service Rules, 2006
2. Definitions.
- In these rules, unless the context otherwise requires :-(a)"Act" means the Electricity Act, 2003 (Central Act 36 of 2003);(b)"Chairperson" means the Chairperson of the Commission;(c)"Commission" means the Punjab State Electricity Regulatory Commission;(d)"Form" means a form appended to these rules;(e)"Member" means a member of the Commission; and(f)"State Government" means the Government of the State of Punjab in the Department of Power.
