Punjab-Haryana High Court
M S Star Wire India Ltd vs President Officer,Industrial ... on 9 January, 2025
Author: Harsimran Singh Sethi
Bench: Harsimran Singh Sethi
Neutral Citation No:=2025:PHHC:002050
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
137 CWP-134-2025 (O&M)
Date of decision : 09.01.2025
M/S STAR WIRE INDIA LTD
...... Petitioner
VERSUS
PRESIDENT OFFICER, INDUSTRIAL TRIBUNAL-CUM-LABOUR
COURT-III, FARIDABAD AND ANOTHER
...... Respondents
CORAM : HON'BLE MR. JUSTICE HARSIMRAN SINGH SETHI
***
Present :- Mr. Rajesh Lamba, Advocate,
Mr. Rahul Gugnani, Advocate and
Mr. Deepak Nagar, Advocate
for the petitioner.
***
Harsimran Singh Sethi, J. (Oral)
1. After arguing for some time, learned counsel for the petitioner submits that he has instructions not to press the present petition any further and the same may kindly be disposed of as such.
2. Ordered accordingly.
(HARSIMRAN SINGH SETHI) JUDGE 09.01.2025 Rimpal Whether speaking/reasoned Yes/No Whether Reportable : Yes/No 1 of 1 ::: Downloaded on - 13-01-2025 22:29:35 :::