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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Uttarakhand - Subsection

Section 4(1) in Shri Guru Ram Rai University Act, 2016

(1)Whereas the State Government after such inquiry as it may deem necessary, is satisfied that the Shri Guru Ram Rai Education Mission, Dehradun has fulfilled the norms, requirements and conditions for establishment of Shri Guru Ram Rai University hence there shall be established a University to be known as Shri Guru Ram Rai University.