Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 104(2)] [Section 104] [Entire Act] State of Maharashtra - Subsection Section 104(2)(d) in Maharashtra Housing and Area Development Act, 1976 (d)to collect compensation in respect of Government lands included in any slum improvement area;