Allahabad High Court
State Of ... vs Chandraveer Singh on 7 July, 2017
Author: Sudhir Agarwal
Bench: Sudhir Agarwal
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 3 Case :- SPECIAL APPEAL DEFECTIVE No. - 200 of 2013 Appellant :- State Of U.P.Throu.Prin.Secy.Deptt.Of Revenue Lko.& Ors. Respondent :- Chandraveer Singh Counsel for Appellant :- C.S.C. Counsel for Respondent :- S.C.Srivastava Hon'ble Sudhir Agarwal,J.
Hon'ble Ravindra Nath Mishra-II,J.
1. Steps taken.
2. Office to verify and proceed accordingly.
Order Date :- 7.7.2017 Pachhere/-