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[Cites 0, Cited by 0] [Section 124(2)] [Section 124] [Entire Act]

Union of India - Subsection

Section 124(2)(p) in The Multi-State Co-Operative Societies Act, 2002

(p)the persons by whom and the form in which copies of entries in books of multi-State co-operative societies may be certified under section 58 and the charges to be levied for the supply of such copies;